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State of Uttarakhand - Section

Section 5 in Uttarakhand Retirement Benefits Act, 2018

5. Amount of Pension.

- Amount of pension shall be equivalent to the 50% of drawn basic pay on last day of the service or average salary of 10 months before the retirement date, whichever is beneficial for the pensioner;Provided that the said amount shall not be less than the amount of minimum pension prescribed and shall not be more than the amount of maximum pension prescribed by the State Government.