Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Bihar - Subsection Section 99(c) in The Bengal Irrigation Act, 1876 (c)the person by whom, the time, place or manner at or in which, anything for the doing of which provision is made in this Act shall be done;
