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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Goa - Subsection

Section 31(2)(e) in The Goa, Daman and Diu School Education Rules, 1986

(e)the financial resource from which the expenses for the establishment and running of the school are proposed to be met and whether any application is proposed to be made for any aid; after one year of its existence;