Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 36] [Section 37(2)] [Section 37] [Entire Act] Union of India - Subsection Section 37(2)(c) in The Protection of Women from Domestic Violence Act, 2005 (c)the form and manner in which a domestic incident report may be made under clause (b) of sub-section (1) of section 9;