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[Cites 0, Cited by 0] [Section 116] [Entire Act]

Union of India - Subsection

Section 116(1) in The Coal Mines Regulations, 2011

(1)No development or extraction of coal by a system other than bord and pillar system shall be commenced, conducted and carried out except with permission in writing of the Chief Inspector and in accordance with such conditions as he may specify therein.