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Chattisgarh High Court

Puran Singh Jadoun And Ors vs State Of Chhattisgarh And Ors. 24 ... on 23 April, 2018

                   HIGH COURT OF CHHATTISGARH, BILASPUR

                                       Order Sheet

                                WPS No. 4188 of 2008

           Puran Singh Jadoun & Ors. Versus State of Chhattisgarh & Ors.




23.04.2018

Shri Ashutosh Pandey, Panel Lawyer for State.

None for the petitioners when the matter is called even in the second round.

In the absence of any representation on behalf of the petitioners, this Court is left with no other option but to dismiss the petition for want of prosecution.

Accordingly, the present Writ Petition stands dismissed for want of prosecution.

Sd/-

(P. Sam Koshy) JUDGE Sumit