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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(4)(b) in The Goa, Daman and Diu Shops and Establishments Act, 1973

(b)an establishment which carries on the business of advertising, commission agency, forwarding or commercial agency or which is a clerical department of a factory or of any industrial or commercial undertaking;