Gujarat High Court
Rohitchandra Vipinchandra Tevar vs Chief Secretary on 11 December, 2014
Author: Rajesh H.Shukla
Bench: Rajesh H.Shukla
C/SCA/17160/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 17160 of 2014
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ROHITCHANDRA VIPINCHANDRA TEVAR....Petitioner(s)
Versus
CHIEF SECRETARY, & 3....Respondent(s)
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Appearance:
PARTY-IN-PERSON, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE RAJESH H.SHUKLA
Date : 11/12/2014
ORAL ORDER
As the Applicant - party-in-person is appearing, learned AGP Shri Rohan Yagnik is requested to look into the papers and the matter is adjourned to 16.1.2015.
(RAJESH H.SHUKLA, J.) JNW Page 1 of 1