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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of West Bengal - Subsection

Section 101(1)(b) in The Calcutta Improvement Act, 1911

(b)securities guaranteed [by the Central or any State Government] [Words substituted by the Government of India (Adaptation of India Laws) Order, 1937 and the Adaptation of Laws Order, 1950, respectively.], or