Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(5) in The Gopalpur Port Rules, 1987 (5)The bilges of every vessel which has carried a cargo of petroleum shall immediately after the vessel has been unloaded be thoroughly cleared of all traces of such, petroleum and dried and the holds be thoroughly ventilated.
