Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Himachal Pradesh - Subsection Section 18(6) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986 (6)The Board of Studies shall perform such functions or discharge such studies as may be conferred or imposed upon it by the Statutes.
