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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1)(vi) in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007

(vi)The names, addresses and other necessary details of person(s) nominated by the applicant in major cities or towns of area of proposed Transmission licence, who can make available for inspection the application and other documents or from whom they can be purchased in person or by post at reasonable charges, not exceeding photocopying charges;