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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(2) in Statutes of the Homoeopathy University, Jaipur, 2011

(2)University convocation for the purpose of conferring the degrees of Ph.D. M.D. (Horn.), B.H.M.S. shall as far as possible, be held by the University in the University campus, every year on a date fixed by the President. A special University convocation may also be held as and when deemed necessary by the Board of Management.