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Allahabad High Court

Smt. Shalini Pandey And 3 Others vs Indra Kumar Singh And 2 Others on 10 August, 2021

Author: Subhash Chand

Bench: Kaushal Jayendra Thaker, Subhash Chand





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2474 of 2015
 

 
Appellant :- Smt. Shalini Pandey And 3 Others
 
Respondent :- Indra Kumar Singh And 2 Others
 
Counsel for Appellant :- Rakesh Kumar Porwal,Mukund Tripathi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

Hon'ble Subhash Chand,J.

List along-with First Appeal From Order No. 2473 of 2015 on 17.08.2021 for final disposal.

Order Date :- 10.8.2021 PS