Allahabad High Court
Smt. Shalini Pandey And 3 Others vs Indra Kumar Singh And 2 Others on 10 August, 2021
Author: Subhash Chand
Bench: Kaushal Jayendra Thaker, Subhash Chand
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- FIRST APPEAL FROM ORDER No. - 2474 of 2015 Appellant :- Smt. Shalini Pandey And 3 Others Respondent :- Indra Kumar Singh And 2 Others Counsel for Appellant :- Rakesh Kumar Porwal,Mukund Tripathi Hon'ble Dr. Kaushal Jayendra Thaker,J.
Hon'ble Subhash Chand,J.
List along-with First Appeal From Order No. 2473 of 2015 on 17.08.2021 for final disposal.
Order Date :- 10.8.2021 PS