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State of Bihar - Section

Section 26 in Bihar Cinemas (Regulation) Rules, 1974

26. [ Display of posters. [Substituted by S.O. 48 dated 13.1.1982.]

- No obsence, immodest or objectionable poster, placard, hoarding or pictorial publicity material shall be displayed at the show windows or lobbies of Cinema house or any other place within the licensed premises.]