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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Odisha - Subsection

Section 77(1) in The Orissa Motor Vehicles Rules, 1993

(1)Every driver of a goods carriage shall keep and every holder of a goods carriage permit shall cause to be kept in the vehicle, in English or Oriya language a record in Form XXXVI which shall mention in respect of each day, on which the driver was employed in driving, all informations prescribed in the Form.