Calcutta High Court
Debjyoti Gupta vs Indiabulls Ventures Ltd on 26 February, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-4
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IA NO. GA/3/2025
In CS/122/2016
DEBJYOTI GUPTA
Vs
INDIABULLS VENTURES LTD.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 26th February, 2025.
Appearance:
Mr. Shaunak Ghosh, Adv.
Mr. S. Dutta, Adv.
...for the plaintiff Mr. Deva Nand Misra, Adv.
Mr. Prashant Kumar Singh, Adv.
Mr. Harsh Agarwal, Adv.
...for the defendant The Court:- GA/3/2025 is dismissed as withdrawn with liberty to file appropriate application to address the issue. Accordingly, GA/3/2025 stands dismissed as withdrawn. The suit will appear in the list after four weeks with liberty to mention.
(SUGATO MAJUMDAR, J.) T.O. AR(CR)