Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 16 in Tamil Nadu Motor Vehicles Taxation Rules, 1974

16. Refund of tax paid by mistake or in excess.

- Where tax is paid by mistake or in excess, the tax so paid or collected shall be refunded on application made to the Regional Transport Officer concerned.