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[Cites 0, Cited by 0] [Section 265(1)] [Section 265] [Entire Act]

State of West Bengal - Subsection

Section 265(1)(b) in The Calcutta Municipal Corporation Act, 1980

(b)may, where the supply of water is made for any other purpose, be levied on the basis of the size of the ferrule attached to the supply pipe in such premises or building, or