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[Cites 0, Cited by 14] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(b) in The Immoral Traffic (Prevention) Act, 1956

(b)solicits or molests any person, or loiters or acts in such manner as to cause obstruction or annoyance to persons residing nearby or passing by such public place or to offend against public decency, for the purpose of prostitution,