Article 31D(4)(c) in Constitution of India

[Cites 0, Cited by 0] [Article 31D(4)] [Article 31D] [Constitution]

(c)"anti-national association" means an association---

(i)which has for its object any anti-national activity;

(ii)which encourages or aids persons to undertake or engage in any anti-national activity;

(iii)the members whereof undertake or engage in any anti-national activity.'.

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