Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] Union of India - Subsection Section 79(b) in The Railway Protection Force Rules, 1987 (b)`railway servants' within the meaning of the [Indian Railway Act, 1890] [Now see the Railways Act, 1989 (24 of 1989). ]; and
