Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 235(5)] [Section 235] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 235(5)(b) in Arunachal Pradesh Municipal Act, 2007

(b)be removed from his office in accordance with the provisions of section 236.