Section 30 in Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017
30. Restrictions on the sale of liquor to the customers.
- The licensee shall sell Indian Made Foreign Liquor and Foreign Liquor, Beer, Wine or Ready to Drink varieties, as the case may be, to the customers in sealed bottles, glasses or pegs for consumption within the licensed premises only but not for removing it out of the licensed premises.
