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[Cites 0, Cited by 0] [Section 209(1)] [Section 209] [Entire Act]

State of Uttar Pradesh - Subsection

Section 209(1)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(c)exposes any article for sale, whether upon a stall or booth or in any other manner, so as to cause obstruction in any such street; or