Allahabad High Court
Amit Garg And Another vs Smt. Tabassum Gazala & Ors. on 2 August, 2010
Author: Prakash Krishna
Bench: Prakash Krishna
Court No. - 6 Case :- CIVIL REVISION No. - 391 of 2010 Petitioner :- Amit Garg And Another Respondent :- Smt. Tabassum Gazala & Ors. Petitioner Counsel :- Saurabh Raj Srivastava,K.R. Sirohi Respondent Counsel :- A.K. Singh,Ashish Kumar Singh Hon'ble Prakash Krishna,J.
Sri Ashish Kumar Singh has put in appearance on behalf of the contesting respondent no. 1.
He prays for and is granted three day's time to file counter affidavit. Three days thereafter is granted to file rejoinder affidavit.
List this revision for admission/hearing on 11th August, 2010.
I have been informed that 4th August, 2010 is the next date fixed for recording evidence of the plaintiff. The lower court shall proceed to record the evidence of the plaintiff and shall not adjourn the case on the ground of pendency of the present revision.
Order Date :- 2.8.2010 Akv