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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Haryana - Subsection

Section 44(44) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

44.2Joining time which may be allowed to an employee shall ordinarily be eight days inclusive of the number of days spent on travelling. The period, however, be extended upto 30 days by the competent authority.