Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(2) in The Disaster Management Act, 2005

(2)The State Executive Committee shall consist of the following members, namely:-
(a)The Chief Secretary to the State Government, who shall be Chairperson, ex officio ;
(b)four Secretaries to the Government of the State of such departments as the State Government may think fit, ex officio .