Jharkhand High Court
Mahades Gracn @ Nain vs Unknown on 8 October, 2020
Author: Ratnarer Bhengra
Bench: Ratnarer Bhengra
IN THE HIGH COURT OF JHARKHAND AT RANCHI Criminal Appellate Juriacichon) Criminal Appeal (DB) No. 894 of 2014 aN Mahades Gracn @ Nain .. Appellant Yereus The State of Jharkhand .. Respondeat CORAM : HON'BLE MR. JUSTICE SHREE CHANDRASHERHAR
HON BLE MR. JUSTICE RATNARER BHENGRA For the Appellant > Mr. Kumar Vaibhav, Advocate For the State oot Mrs. Nehala SALE xn, APP Order No..06 : Dated ose October, 2020 | Mr. Rurar Vaibhav, the learned cour reel cappears and aiates that he has received instructions from Uhe urkharmd Nigh | Court Legal Services C omimittee to ¢ appear in this cr iH inal appeal an behalf of the ap pelt He states that he shall file Faokaiatranid executes 1 by the : Lppe ant which he has received As per SOMISHR ution of Benches. effective from Pay a amen Pt} wm mrarrk USS ee Sieseing ry PO.G8 2O80 | ad | i auf appesis shall be heard -by the | £ Svision Pets ¥ ble Mr. Justice Ho C. Mishra and Hon'ble Registry fo werliy amd post this matter as per