Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 28 in The West Bengal Panchayat Act, 1957 28. Application of sections 17 to 24 in certain cases. - The provisions of sections 17 to 24 shall, mutatis mutandis, apply in the case of an Anchal Panchayat, its Pradhan, Upa-Pradhan and member.
