Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 21 in The Punjab Nurses Registration Council Regulations 21. No motion or amendment shall be withdrawn after having been read from the Chair, or read by the authority of the Chair, without the permission of the Council.
