Section 27(2)(i) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 27(2)(i) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(i)Where the sale is made by the producer himself to any person for his/her domestic consumption in the quantity up to prescribed limit;

(sic)Purchase or sale of which is made by a petty (sic)der as may be prescribed;