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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2)(f) in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1966

(f)the payment of any expenses incurred by the owner or by the Government in connection with the maintenance of the monument;