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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(2) in Tamil Nadu State Housing Board Act, 1961

(2)The Chairman or such other person as he may nominate in this behalf Shall be the president of the Committee aid the Committee shall observe such rules of procedure in regard to transactions of business at its meetings as may be prescribed by regulations.