Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67A(1)] [Section 67A] [Entire Act]

State of Goa - Subsection

Section 67A(1)(a) in The Goa Co-operative Societies Act, 2001

(a)at the first constitution of the Board of Directors of any society there is a failure to elect all or any of the members of the Board of Directors;