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Patna High Court - Orders

Ramnath Kumar Ray @ Ramnath Rai vs The State Of Bihar on 26 July, 2023

Author: Satyavrat Verma

Bench: Satyavrat Verma

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                               CRIMINAL MISCELLANEOUS No.44453 of 2023
                                               In
                               CRIMINAL MISCELLANEOUS No.22973 of 2023
                     Arising Out of PS. Case No.-7 Year-2023 Thana- MAHINDWARA District- Sitamarhi
                  ======================================================
                  Ramnath Kumar Ray @ Ramnath Rai Son Of Ratneshwar Ray @ Niteshwar
                  Ray @ Nitte Ray Resident Of Village - Koahi Chak Rampur Hari, P.S.-
                  Mahindwara, District - Sitamarhi

                                                                                  ... ... Petitioner/S
                                                       Versus
                  The State Of Bihar

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :      Mr.Arvind Kumar
                  For the Opposite Party/s :      Mr.Surendra Kumar
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE SATYAVRAT VERMA
                                        ORAL ORDER

2    26-07-2023

Heard learned counsel for the petitioner and learned A.P.P. for the State.

The learned counsel for the petitioner seeks permission to withdraw the present modification application.

Permission is accorded.

Accordingly, instant petition is dismissed as withdrawn.

(Satyavrat Verma, J) vikash/-

U          T