Patna High Court - Orders
Ramnath Kumar Ray @ Ramnath Rai vs The State Of Bihar on 26 July, 2023
Author: Satyavrat Verma
Bench: Satyavrat Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.44453 of 2023
In
CRIMINAL MISCELLANEOUS No.22973 of 2023
Arising Out of PS. Case No.-7 Year-2023 Thana- MAHINDWARA District- Sitamarhi
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Ramnath Kumar Ray @ Ramnath Rai Son Of Ratneshwar Ray @ Niteshwar
Ray @ Nitte Ray Resident Of Village - Koahi Chak Rampur Hari, P.S.-
Mahindwara, District - Sitamarhi
... ... Petitioner/S
Versus
The State Of Bihar
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Arvind Kumar
For the Opposite Party/s : Mr.Surendra Kumar
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CORAM: HONOURABLE MR. JUSTICE SATYAVRAT VERMA
ORAL ORDER
2 26-07-2023Heard learned counsel for the petitioner and learned A.P.P. for the State.
The learned counsel for the petitioner seeks permission to withdraw the present modification application.
Permission is accorded.
Accordingly, instant petition is dismissed as withdrawn.
(Satyavrat Verma, J) vikash/-
U T