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State of Madhya Pradesh - Section

Section 73 in Madhya Pradesh Farmers' Organisation Election Rules, 1999

73. At the end of the poll, the Election Officer shall arrange forthwith, the counting of votes polled for the contesting candidates for Chairperson and members of the Managing Committee separately and declare the candidates as elected in Form 38 as follows :-

(i)the candidate who secured the highest number of votes polled, for the post of Chairperson as elected to the post of Chairperson of that Project Committee; and
(ii)the candidates who secured the highest number of votes polled in the descending order as elected to the posts of Member of the Managing Committee to the extent of the strength of the Managing Committee in that Project Committee.