Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Assam - Subsection Section 79(1) in Mising Autonomous Council Act, 1995 (1)The Government may make rules providing for any matter which with any provision of this Act is required to be prescribed or to be provided for by rules.
