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Calcutta High Court

Maud Tea & Seed Co. Ltd vs Commissioner Of Income Tax on 22 December, 2009

Author: Subhro Kamal Mukherjee

Bench: Subhro Kamal Mukherjee

                              ITA No. 274 of 2001

                         IN THE HIGH COURT AT CALCUTTA

                              Special Jurisdiction

                                  ORIGINAL SIDE




                            MAUD TEA & SEED CO. LTD

                                     Versus

                  COMMISSIONER OF INCOME TAX, WEST BENGAL - II



    For Appellant :     Mr. Sanjoy Agarwalla, advocate



    BEFORE:

    The Hon'ble JUSTICE SUBHRO KAMAL MUKHERJEE

The Hon'ble JUSTICE SANKAR PRASAD MITRA Date : 22nd December, 2009.

Part heard is cancelled.

Let this matter go out of our list.

All parties concerned are to act on a signed xerox copy of this order on the usual undertakings.

(SUBHRO KAMAL MUKHERJEE, J.) (SANKAR PRASAD MITRA, J.) sm.

AR[CR]