Calcutta High Court
Maud Tea & Seed Co. Ltd vs Commissioner Of Income Tax on 22 December, 2009
Author: Subhro Kamal Mukherjee
Bench: Subhro Kamal Mukherjee
ITA No. 274 of 2001
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
ORIGINAL SIDE
MAUD TEA & SEED CO. LTD
Versus
COMMISSIONER OF INCOME TAX, WEST BENGAL - II
For Appellant : Mr. Sanjoy Agarwalla, advocate
BEFORE:
The Hon'ble JUSTICE SUBHRO KAMAL MUKHERJEE
The Hon'ble JUSTICE SANKAR PRASAD MITRA Date : 22nd December, 2009.
Part heard is cancelled.
Let this matter go out of our list.
All parties concerned are to act on a signed xerox copy of this order on the usual undertakings.
(SUBHRO KAMAL MUKHERJEE, J.) (SANKAR PRASAD MITRA, J.) sm.
AR[CR]