Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 924] [Entire Act] State of Rajasthan - Subsection Section 924(b) in Rules of the High Court of Judicature for Rajasthan, 1952 (b)Ail other papers including, original documents and certified copies shall be torn across and then sold as waste paper.
