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Shamshada Akhter vs Aijaz Parvaiz Shah on 12 November, 2021

Bench: Sanjiv Khanna, Bela M. Trivedi

      ITEM NO.17                    Court 16 (Video Conferencing)             SECTION II-C

                                    S U P R E M E C O U R T O F      I N D I A
                                            RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (Crl.)                   No(s).    8415/2021

      (Arising out of impugned final judgment and order dated 03-03-2020
      in CRM (M) No. 58/2020 passed by the High Court of Jammu & Kashmir
      And Ladakh at Srinagar)

      SHAMSHADA AKHTER                                                      Petitioner(s)

                                                      VERSUS

      AIJAZ PARVAIZ SHAH                                                    Respondent(s)

      (FOR ADMISSION and I.R. and IA No.141699/2021-EXEMPTION FROM FILING
      C/C OF THE IMPUGNED JUDGMENT and IA No.141702/2021-EXEMPTION FROM
      FILING AFFIDAVIT )

      Date : 12-11-2021 This petition was called on for hearing today.

      CORAM :                 HON'BLE MR. JUSTICE SANJIV KHANNA
                              HON'BLE MS. JUSTICE BELA M. TRIVEDI

      For Petitioner(s)                 Mr. Anish R. Shah, AOR

      For Respondent(s)                 Mr. Soayib Qureshi, AOR
                                        Ms. Aditi Pundhir, Adv

                                        Mr.   Raj Kishor Choudhary, AOR
                                        Mr.   Shakeel Ahmed, Adv.
                                        Ms.   Malvika Raghavan, Adv.
                                        Mr.   Nakul Chaudhary, Adv.
                                        Mr.   Anupam Bhati, Adv.
                                        Ms.   Girjesh Chaturvedi, Adv.
                                        Mr.   Yadaiah Jetti, Adv.
                                        Mr.   Vikramjeet Singh Ranga, Adv



                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The special leave petition is dismissed.

Pending application(s),if any, stand disposed of.

(BABITA PANDEY) (ANITA RANI AHUJA) COURT MASTER (SH) ASSISTANT REGISTRAR