Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax, ... vs M/S Hewlett Packard Global Soft Pvt. ... on 2 August, 2019
Bench: Uday Umesh Lalit, Vineet Saran
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ITEM NO.13+17+57 COURT NO.7 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.22008/2019
(Arising out of impugned final judgment and order dated 05-07-2018
in ITA No.350/2017 passed by the High Court Of Karnataka At
Bengaluru)
THE PR. COMMISSIONER OF INCOME TAX, CIT(A) & ANR. Petitioner(s)
VERSUS
M/s. HEWLETT PACKARD GLOBAL SOFT PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R.; and, IA No.109659/2019-CONDONATION OF
DELAY IN FILING)
WITH
SLP (CIVIL) Diary No.22955/2019
(FOR ADMISSION and I.R.; and IA No.110350/2019-CONDONATION OF DELAY
IN FILING)
SLP (C) Diary No.22022/2019 (IV-A)
(FOR ADMISSION and I.R.; and, IA No.110405/2019-CONDONATION OF
DELAY IN FILING)
SLP (C) Diary No.22083/2019
(FOR ADMISSION and I.R.; and, IA No.110400/2019-CONDONATION OF
DELAY IN FILING)
Date : 02-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
Counsel for the Parties:
Mr. Vikramjit Banerjee, ASG
Mr. Zoheb Hossain, Adv.
Mr. Rajat Nair, Adv.
Mr. A.K. Srivastava, Adv.
Mrs. Anil Katiyar, AOR
Mr. Zoheb Hossain, Adv.
Signature Not Verified
Mr. Rajat Nair, Adv.
Mr. Manish Pushkarna, Adv.
Digitally signed by
MUKESH KUMAR
Date: 2019.08.03
13:21:33 IST
Reason: Mrs. Anil Katiyar, AOR
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UPON hearing the counsel the Court made the following
O R D E R
List along with SLP (C) No.28652/2018.
(MUKESH NASA) (SUMAN JAIN) COURT MASTER BRANCH OFFICER