Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101] [Entire Act] Greater Bengaluru City Corporation - Section 101(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (2)Every Government servant employed by the corporation shallbe entitled to salary, leave and other privileges in accordance with the rules and
