Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 137] [Entire Act] State of Punjab - Subsection Section 137(1) in Punjab Jail Manual, 1996 (1)The service of Assistant Superintendents and Welfare Officer in the Punjab Jails Department (hereinafter called "the Service") is a subordinate service and officers holding these appointments will be non-gazetted officers.
