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[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

State of Jharkhand - Subsection

Section 91(1)(v) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(v)conduct sensitisation workshops for panchayati raj institutions and municipal corporations on crimes against children including identification and reporting of crimes for enhanced protection;