Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 188(1)] [Section 188] [Entire Act] State of Maharashtra - Subsection Section 188(1)(e) in Maharashtra Housing and Area Development Act, 1976 (e)[* * * * * *] [Clause (e) was deleted, by Maharashtra 54 of 1977, Section 6(c).]