Calcutta High Court
Prafulla Ch.Jena vs Janapriya Finance & Indt.Invest(P) Ltd on 6 October, 2015
Author: Manjula Chellur
Bench: Manjula Chellur
G.A. 2202 of 1997
APO 818 of 1992
C.S. 529 of 1992
G.A.2986 of 1998
G.A.3665 of 1998
G.A.401 of 1998
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
Original Side
PRAFULLA CH.JENA
Versus
JANAPRIYA FINANCE & INDT.INVEST(P) LTD.
BEFORE :
The Hon'ble CHIEF JUSTICE MRS. MANJULA CHELLUR
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 6th October, 2015
For the Appellant
For the Respondent
THE COURT : Neither the appellant nor the respondent is present, nor represented.
It appears from the report submitted by the Department that the appeal has already been decided by the Division Bench presided over by U.C.Banerjee sitting with S.Narayan,JJ.on 11-11-1997.
All the applications being G.A.2986 of 1998, G.A.3665 of 1998 and G.A.3665 of 1998 are dismissed since the appeal is not pending.
Registry is directed to enter the same in the Ledger as also in the database.
( MANJULA CHELLUR, C.J.) ( JOYMALYA BAGCHI, J.) Rsg AR(CR) 2