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Punjab-Haryana High Court

M/S Randhawa Filling Station vs Chairman And M.D.,Bharat Petroleum ... on 12 October, 2023

                                                          Neutral Citation No:=2023:PHHC:132604




           IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH

207                                    2023:PHHC:132604
                                       CWP No.9971 of 2019
                                       Date of Decision:12.10.2023

M/s Randhawa Filling Station

                                                     ....Petitioner

                                       vs.

Chairman and M.D. Bharat Petroleum Corporation Limited

                                                     ....Respondent

CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL


Present:     Mr. Amardeep Singh Mann, Advocate
             for the petitioner

             Mr. Raman Sharma, Advocate
             for BPCL

               ***
JAGMOHAN BANSAL, J. (ORAL)

1. Learned counsel for the petitioner states that the present petition may be dismissed as withdrawn.

2. Dismissed as withdrawn.

(JAGMOHAN BANSAL) JUDGE 12.10.2023 paramjit Whether speaking/reasoned: Yes/No Whether reportable: Yes/No Neutral Citation No:=2023:PHHC:132604 1 of 1 ::: Downloaded on - 13-10-2023 16:28:49 :::