Punjab-Haryana High Court
M/S Randhawa Filling Station vs Chairman And M.D.,Bharat Petroleum ... on 12 October, 2023
Neutral Citation No:=2023:PHHC:132604
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
207 2023:PHHC:132604
CWP No.9971 of 2019
Date of Decision:12.10.2023
M/s Randhawa Filling Station
....Petitioner
vs.
Chairman and M.D. Bharat Petroleum Corporation Limited
....Respondent
CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
Present: Mr. Amardeep Singh Mann, Advocate
for the petitioner
Mr. Raman Sharma, Advocate
for BPCL
***
JAGMOHAN BANSAL, J. (ORAL)
1. Learned counsel for the petitioner states that the present petition may be dismissed as withdrawn.
2. Dismissed as withdrawn.
(JAGMOHAN BANSAL) JUDGE 12.10.2023 paramjit Whether speaking/reasoned: Yes/No Whether reportable: Yes/No Neutral Citation No:=2023:PHHC:132604 1 of 1 ::: Downloaded on - 13-10-2023 16:28:49 :::