Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(ii) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(ii)When commuted leave is granted twice the amount of such leave shall be debited against the half pay leave due.