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State of Himachal Pradesh - Section

Section 39 in Himachal Pradesh Registration of Tourist Trade Act, 1988

39. Travel agents not to demand tips, etc.

- Travel agent is not to demand tips, gratuity, presents or commission, other than as provided under this Act, from any person engaging him or from any hotel-keeper in whose hotel such person resides or intends to reside.Chapter-V Appeal and Revision